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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(4)(a) in Andhra Pradesh Brewery Rules, 2006

(a)Where the Commissioner is satisfied that the applicant for a new Brewery has fulfilled the conditions specified in subrule (1) to (3) above, he may grant a licence to the applicant in Form B-2.