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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(j) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(j)"Public Trusts Act" means the Maharashtra Public Trusts Act or any other law relating to Trusts, for the time being in force;