Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(5)] [Section 61] [Entire Act]

State of Tripura - Subsection

Section 61(5)(a) in The Tripura Co-operative Societies Rules, 1976

(a)The nomination of the candidate shall be made in Form X on the date filed as mentioned in Rule 61 (3) (a).