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[Cites 0, Cited by 0] [Section 557(1)] [Section 557] [Entire Act]

State of West Bengal - Subsection

Section 557(1)(b) in The Calcutta Municipal Corporation Act, 1980

(b)where the person to be served is a partnership, if the document is addressed to the partnership at its principal place of business identifying it by the name or style under which its business is carried on, and is either -
(i)sent by registered post, or
(ii)delivered at the said place of business;