Section 81(16) in Delhi Motor Vehicles Rules, 1993
(16)Fees for supply of copies of documents. - "The authority, which passed an order to be appealed against, shall on application by the party, give a certified copy of the order or of any other relevant document on payment of a fee @ Rupees [twenty five] [Substituted vide notification no. F. 19 (74)/Tpt/2000/Sectt./315 dated 23-08-2004.] per page per copy."
