Section 28 in Arunachal Pradesh Nursing Council Act, 2011
28. Penalty for un-registered person.
- Any person who practices or allows a person to practice as a Nurse, Nurse-Midwife, Lady Health Visitor, Female Health Worker or Auxiliary Nurse-cum-Midwife in contravention of section 27 shall be punished with a fine which may extend up to rupees two thousand and up to rupees two hundred for each day the offence continues after conviction.
