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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(1) in U.P. Irrigation Department Mechanical Engineers (Subordinate) Service Rules, 1992

(1)The scale of pay admissible to persons appointed to the post in the service whether in a substantive or officiating capacity or as temporary measure, shall be such as may be determined by Government from time to time.