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State of Punjab - Section

Section 15 in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

15. Certificate of health and good character.

- The direct appointment of every person to any post under the Corporation shall be subject to production, by such person, of medical certificate of fitness from a Civil surgeon of the District concerned or Medical Officer of the Corporation when appointed and character and other antecedents being verified to be good by the District Magistrate of the District concerned.