Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(1)(a) in The West Bengal Relief of Rural Indebtedness Act, 1975

(a)intentionally makes any false statement before an authority or an Appellate Officer in any proceeding under this Act,