Delhi High Court - Orders
M/S Ge (Shanghai) Power Technology Co. ... vs Assistant Commissioner Of Income Tax, ... on 9 October, 2023
Author: Sanjay Kumar Sharma
Bench: Sanjay Kumar Sharma
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5799/2022, CM APPL. 17351/2022
M/S GE (SHANGHAI) POWER TECHNOLOGY CO. LTD.
.....Petitioner
Through: Ms.Pratishtha Singh, Advocate
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INT.
TAX1(3)(1) AND ANR
.....Respondent
Through: Mr.Shivansh Pandya, Advocate
CORAM: SH. SANJAY KUMAR SHARMA, REGISTRAR
ORDER
% 09.10.2023 Today's Court proceedings are conducted through physical/hybrid mode.
Despite repeated opportunities granted since 09.09.2022, counter affidavit has not been filed on behalf of the respondents. In this view of the matter, right of the respondents to file the counter affidavit is hereby closed.
Let written submissions as well as common convenience compilation in terms of order dated 09.09.2022 be filed by the parties.
List the matter before the Hon'ble Court on 18.10.2023, the date already fixed, for further directions.
REGISTRAR OCTOBER 9, 2023/sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2023 at 13:39:08