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Delhi High Court - Orders

M/S Ge (Shanghai) Power Technology Co. ... vs Assistant Commissioner Of Income Tax, ... on 9 October, 2023

Author: Sanjay Kumar Sharma

Bench: Sanjay Kumar Sharma

                                    $~42
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 5799/2022, CM APPL. 17351/2022
                                                M/S GE (SHANGHAI) POWER TECHNOLOGY CO. LTD.
                                                                                                                                       .....Petitioner
                                                                                      Through:                 Ms.Pratishtha Singh, Advocate

                                                                                      versus

                                                ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INT.
                                                TAX1(3)(1) AND ANR
                                                                                             .....Respondent
                                                               Through: Mr.Shivansh Pandya, Advocate

                                                CORAM: SH. SANJAY KUMAR SHARMA, REGISTRAR
                                                                 ORDER

% 09.10.2023 Today's Court proceedings are conducted through physical/hybrid mode.

Despite repeated opportunities granted since 09.09.2022, counter affidavit has not been filed on behalf of the respondents. In this view of the matter, right of the respondents to file the counter affidavit is hereby closed.

Let written submissions as well as common convenience compilation in terms of order dated 09.09.2022 be filed by the parties.

List the matter before the Hon'ble Court on 18.10.2023, the date already fixed, for further directions.

REGISTRAR OCTOBER 9, 2023/sk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2023 at 13:39:08