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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Telangana - Subsection

Section 17(iv) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017

(iv)Avail/hire the services of Museums, research institutions, private collectors, experts in the field of museology, exhibits, museum conservation etc., in carrying out clauses (i) and (ii) mentioned;