Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 17 in Uttarakhand Electricity Regulatory Commission (Distribution Code) Regulations, 2018 17. Whether isolating switches and other sectionalising devices were employed to deaden the sections for working on the same? Whether working section was earthed at the site of work?
