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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Prevention Of Insults To National Honour (Amendment) Act, 2003

(d)using the Indian National Flag as a drapery in any form whatsoever except in State Funerals or armed forces or other para- military forces funerals; or