Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 163A] [Entire Act] Union of India - Subsection Section 163A(5) in The Drugs and Cosmetics Rules, 1945 (5)to run a training centre for quality control methods in the Ayurveda, Siddha or Unani systems of medicines;
