Telangana High Court
Sri. Mir Asad Ali Khan, vs The State Of Telangana, on 12 September, 2019
Author: Challa Kodanda Ram
Bench: Challa Kodanda Ram
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
WRIT PETITION No. 41160 OF 2014
O R D E R:
Sri J. Ashvini Kumar, learned counsel for the petitioner circulated the letter dated 21.08.2019 to the Registry to list the Writ Petition under the caption 'for withdrawal'. Hence, it is listed today.
The petitioner is permitted to withdraw the Writ Petition and it is accordingly, dismissed. No costs.
Consequently, the miscellaneous Applications, if any stand closed.
___________________________ CHALLA KODANDA RAM, J 12th September 2019 ksld