Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2)(x) in Biju Patnaik University of Technology Act, 2002

(x)five outstanding scholars of national or international repute from outside the State of which three shall be nominated by the Chancellor and two by the Council;