Madhya Pradesh High Court
Santosh Kumar Varma & Ors. vs The State Of M.P. & Ors. on 11 January, 2023
Author: Vivek Agarwal
Bench: Vivek Agarwal
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IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE VIVEK AGARWAL
ON THE 11 th OF JANUARY, 2023
WRIT PETITION No. 6422 of 2001
BETWEEN:-
1. SANTOSH KUMAR VARMA, SON OF SHRI R.S.
VERMA AGED ABOUT 32 YEARS, CAST ;
BACKWARD CLASSES OCCUPATION: LECTURER
(HINDI), VISHNU ADARSHA HIGH SECONDARY
SCHOOL, BAKOHA;
2. RAM KUMAR BEHRA S/O SHRI ANTARYAMI
BEHRA, AGED ABOUT 30 YEARS, SCHEDULED
CASTE, OCCUPATION: UPPER DIVISION TEACHER,
VISHNU ADARSHA HIGHER SECONDARY SCHOOL
BAKAHO CARE OF SANTOSH KUMAR VARMA C/O
SHRI A.P. VARMA QR. NO. B/283 ORIENT PAPER
MILLS COLONY, AMLAI, PO AMLAI, PAPER MILL,
AMLAI, DISTRICT SHAHDOL (MADHYA PRADESH)
3. CHANDRA KUMAR VARMA S/O SHRI MILU
PRASAD VEARMA, AGED ABOUT 31 YEARS,
OCCUPATION: SCHEDULE TRIBE OCCUPATION
UPPER DIVISION TEACHER, VISHNU ADARSHA
HIGHER SECONDARY SCHOOL BAKAHO CARE OF
SANTOSH KUMAR VARMA C/O SHRI A.P. VARMA
QR. NO. B/283 ORIENT PAPER MILLS COLONY,
AMLAI, PO AMLAI, PAPER MILL, AMLAI,
DISTRICT SHAHDOL (MADHYA PRADESH)
4. RAMLAI KOLE S/O SHRI KOLE, AGED ABOUT 30
Y E A R S , OCCUPATION: SCHEDULE TRIBE
OCCUPATION PEON, VISHNU ADARSHA HIGHER
SECONDARY SCHOOL BAKAHO CARE OF
SANTOSH KUMAR VARMA C/O SHRI A.P. VARMA
QR. NO. B/283 ORIENT PAPER MILLS COLONY,
AMLAI, PO AMLAI, PAPER MILL, AMLAI,
DISTRICT SHAHDOL (MADHYA PRADESH)
5. MAHESH KOLE S/O SHRI KUNNA KOLE, AGED
Signature Not Verified
SAN
ABOUT 30 YEARS, OCCUPATION: SCHEDULE
TRIBE OCCUPATION ASSISTANT TEACHER ,
Digitally signed by MOHD TABISH KHAN
VISHNU ADARSHA HIGHER SECONDARY SCHOOL
Date: 2023.01.11 16:50:01 IST
BAKAHO CARE OF SANTOSH KUMAR VARMA C/O
SHRI A.P. VARMA QR. NO. B/283 ORIENT PAPER
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MILLS COLONY, AMLAI, PO AMLAI, PAPER MILL,
AMLAI, DISTRICT SHAHDOL (MADHYA PRADESH)
.....PETITIONERS
(NONE PRESENT)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
THE PRINCIPAL SECRETARY, DEPARTMENT OF
EDUCATION, GOVERNMENT OF M.P., BHOPAL
2. THE DISTRICT EDUCATION OFFICER, SHAHDOL
DISTRICT SHAHDOL (MADHYA PRADESH)
3. THE CHIEF EXECUTIVE OFFICER CUM
C O L L E C T O R , JILA PANCHAYAT SHAHDOL
DISTRICT SHAHDOL (MADHYA PRADESH)
4. VISHNU ADARSHA HIGHER SECONDARY
SCHOOL, BAKAHO DISTRICT SHAHDOL (MADHYA
PRADESH)
5. VISHNU ADARSHA SHISHU SAMITY OPN SHUKLA
M A R K E T, S H A H D O L POST AMLAI, TEHSIL
SOHAGPUR (MADHYA PRADESH)
6. GOVERNING BODY , SHRI VISHNU ADARSHA
HIGHER SECONDARY SCHOOL BAKAHO
BAKAHO, TEHSIL SUHAGPUR (MADHYA
PRADESH)
7. THE COMMISSIONER, TRIBAL WELFARE
SATPUDA BHAWAN BHOPAL (MADHYA PRADESH)
8. S E C R E TA R Y, S.C. AND S.T. WELFARE
D EPARTM EN T VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
9. ASSISTANT COMMISSIONER, TRIBAL WELFARE
D EPARTM EN T DISTRICT SHAHDOL (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI VIJAY KUMAR SHUKLA, PANEL LAWYER FOR THE STATE)
Signature Not Verified
SAN (BY SHRI N.S. RUPRAH, ADVOCATE FOR RESPONDENTS NO.4 AND 5)
Digitally signed by MOHD TABISH KHAN
Date: 2023.01.11 16:50:01 IST Th is petition coming on for hearing this day, th e court passed the
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following:
ORDER
Shri N.S. Ruprah submits that petitioners have lost interest because respondent authorities have already complied with the demands of the petitioners. He submits that he has filed compliance report vide I.A. No.12419/2013 dated 18.12.2013.
Taking this fact into consideration that the respondents have made compliance and, therefore, it appears that petitioners are not appearing to prosecute the case, petition is dismissed as infructuous.
(VIVEK AGARWAL) JUDGE Tabish Signature Not Verified SAN Digitally signed by MOHD TABISH KHAN Date: 2023.01.11 16:50:01 IST