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Madhya Pradesh High Court

Santosh Kumar Varma & Ors. vs The State Of M.P. & Ors. on 11 January, 2023

Author: Vivek Agarwal

Bench: Vivek Agarwal

                                                                    1
                                        IN    THE     HIGH COURT OF MADHYA PRADESH
                                                           AT JABALPUR
                                                                BEFORE
                                                  HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                        ON THE 11 th OF JANUARY, 2023
                                                        WRIT PETITION No. 6422 of 2001

                                       BETWEEN:-
                                       1.    SANTOSH KUMAR VARMA, SON OF SHRI R.S.
                                             VERMA AGED ABOUT 32 YEARS, CAST ;
                                             BACKWARD CLASSES OCCUPATION: LECTURER
                                             (HINDI), VISHNU ADARSHA HIGH SECONDARY
                                             SCHOOL, BAKOHA;

                                       2.    RAM KUMAR BEHRA S/O SHRI ANTARYAMI
                                             BEHRA, AGED ABOUT 30 YEARS, SCHEDULED
                                             CASTE, OCCUPATION: UPPER DIVISION TEACHER,
                                             VISHNU ADARSHA HIGHER SECONDARY SCHOOL
                                             BAKAHO CARE OF SANTOSH KUMAR VARMA C/O
                                             SHRI A.P. VARMA QR. NO. B/283 ORIENT PAPER
                                             MILLS COLONY, AMLAI, PO AMLAI, PAPER MILL,
                                             AMLAI, DISTRICT SHAHDOL (MADHYA PRADESH)

                                       3.    CHANDRA KUMAR VARMA S/O SHRI MILU
                                             PRASAD VEARMA, AGED ABOUT 31 YEARS,
                                             OCCUPATION: SCHEDULE TRIBE OCCUPATION
                                             UPPER DIVISION TEACHER, VISHNU ADARSHA
                                             HIGHER SECONDARY SCHOOL BAKAHO CARE OF
                                             SANTOSH KUMAR VARMA C/O SHRI A.P. VARMA
                                             QR. NO. B/283 ORIENT PAPER MILLS COLONY,
                                             AMLAI, PO AMLAI, PAPER MILL, AMLAI,
                                             DISTRICT SHAHDOL (MADHYA PRADESH)

                                       4.    RAMLAI KOLE S/O SHRI KOLE, AGED ABOUT 30
                                             Y E A R S , OCCUPATION:   SCHEDULE TRIBE
                                             OCCUPATION PEON, VISHNU ADARSHA HIGHER
                                             SECONDARY SCHOOL BAKAHO CARE OF
                                             SANTOSH KUMAR VARMA C/O SHRI A.P. VARMA
                                             QR. NO. B/283 ORIENT PAPER MILLS COLONY,
                                             AMLAI, PO AMLAI, PAPER MILL, AMLAI,
                                             DISTRICT SHAHDOL (MADHYA PRADESH)

                                       5.    MAHESH KOLE S/O SHRI KUNNA KOLE, AGED
Signature Not Verified
  SAN
                                             ABOUT 30 YEARS, OCCUPATION: SCHEDULE
                                             TRIBE     OCCUPATION ASSISTANT TEACHER ,
Digitally signed by MOHD TABISH KHAN
                                             VISHNU ADARSHA HIGHER SECONDARY SCHOOL
Date: 2023.01.11 16:50:01 IST
                                             BAKAHO CARE OF SANTOSH KUMAR VARMA C/O
                                             SHRI A.P. VARMA QR. NO. B/283 ORIENT PAPER
                                                                     2
                                             MILLS COLONY, AMLAI, PO AMLAI, PAPER MILL,
                                             AMLAI, DISTRICT SHAHDOL (MADHYA PRADESH)

                                                                                                .....PETITIONERS
                                       (NONE PRESENT)

                                       AND
                                       1.    THE STATE OF MADHYA PRADESH THROUGH
                                             THE PRINCIPAL SECRETARY, DEPARTMENT OF
                                             EDUCATION, GOVERNMENT OF M.P., BHOPAL

                                       2.    THE DISTRICT EDUCATION OFFICER, SHAHDOL
                                             DISTRICT SHAHDOL (MADHYA PRADESH)

                                       3.    THE      CHIEF       EXECUTIVE OFFICER   CUM
                                             C O L L E C T O R , JILA PANCHAYAT   SHAHDOL
                                             DISTRICT SHAHDOL (MADHYA PRADESH)

                                       4.    VISHNU   ADARSHA    HIGHER   SECONDARY
                                             SCHOOL, BAKAHO DISTRICT SHAHDOL (MADHYA
                                             PRADESH)

                                       5.    VISHNU ADARSHA SHISHU SAMITY OPN SHUKLA
                                             M A R K E T, S H A H D O L POST AMLAI, TEHSIL
                                             SOHAGPUR (MADHYA PRADESH)

                                       6.    GOVERNING BODY , SHRI VISHNU ADARSHA
                                             HIGHER    SECONDARY    SCHOOL BAKAHO
                                             BAKAHO,  TEHSIL   SUHAGPUR   (MADHYA
                                             PRADESH)

                                       7.    THE      COMMISSIONER, TRIBAL  WELFARE
                                             SATPUDA BHAWAN BHOPAL (MADHYA PRADESH)

                                       8.    S E C R E TA R Y, S.C. AND S.T. WELFARE
                                             D EPARTM EN T VALLABH BHAWAN BHOPAL
                                             (MADHYA PRADESH)

                                       9.    ASSISTANT COMMISSIONER, TRIBAL WELFARE
                                             D EPARTM EN T DISTRICT SHAHDOL (MADHYA
                                             PRADESH)

                                                                                              .....RESPONDENTS
                                       (BY SHRI VIJAY KUMAR SHUKLA, PANEL LAWYER FOR THE STATE)
Signature Not Verified
  SAN                                  (BY SHRI N.S. RUPRAH, ADVOCATE FOR RESPONDENTS NO.4 AND 5)

Digitally signed by MOHD TABISH KHAN
Date: 2023.01.11 16:50:01 IST                Th is petition coming on for hearing this day, th e court passed the
                                                                           3
                                       following:
                                                                           ORDER

Shri N.S. Ruprah submits that petitioners have lost interest because respondent authorities have already complied with the demands of the petitioners. He submits that he has filed compliance report vide I.A. No.12419/2013 dated 18.12.2013.

Taking this fact into consideration that the respondents have made compliance and, therefore, it appears that petitioners are not appearing to prosecute the case, petition is dismissed as infructuous.

(VIVEK AGARWAL) JUDGE Tabish Signature Not Verified SAN Digitally signed by MOHD TABISH KHAN Date: 2023.01.11 16:50:01 IST