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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Maharashtra - Subsection

Section 51(1)(b) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(b)any such error or irregularity in the procedure as is likely to vitiate poll is committed at a polling station, the Returning Officer (where the Collector himself is not the Returning Officer) shall forthwith report the matter to the Collector.