Section 412 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964
412. Repeal.
- The Regulations for the Indian Naval Reserve and the Indian Naval Volunteer Reserve published with the notification of the Government of India in the Ministry of Defence No. S.R.O. 53 dated the 23rd January 1960 are hereby repealed.[Chapter XIV] [Inserted by S.R.O. 268, dated 16th September, 1983] Terms And Conditions Of Service In Respect Of Persons Not Otherwise Subject To Naval Law During Active Service
