Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(5) in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978 (5)Application received after due date or made by persons who are not eligible for allotment under these rules shall be rejected.
