Delhi High Court - Orders
Delhi Subordinate Service Selection ... vs Mukesh Kumar on 26 September, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9498/2019 & CM APPL. 39076/2019
DELHI SUBORDINATE SERVICE SELECTION BOARD
THROUGH ITS CHAIRMAN & ANR ..... Petitioners
Through: Mrs. Avnish Ahlawat, Standing
Counsel, GNCTD, Mr. N.K.Singh,
Mrs. Palak Rohmetra and Ms.
Laavanya Kaushik and Ms. Aliza
Alam, Advocates.
versus
MUKESH KUMAR ..... Respondent
Through: Ms. Rinku Tiwary, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 26.09.2022
1. Learned counsel appearing for the respondent prays for time to file counter affidavit. Let the same be filed within six weeks. Rejoinder within four weeks thereafter.
2. List on 17.04.2023.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J SEPTEMBER 26, 2022/rk Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:28.09.2022 12:10:43 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.