Section 4(4) in The Prevention of Food Adulteration Rules, 1955
(4)[ On receipt of a package containing a sample for analysis, the Director or an officer authorised by him, shall compare the seals on the container and the outer cover with specimen impression received separately and shall note the condition of the seals thereon.] [Substituted by G.S.R. 618(E), dated 16-5-1988 (w.e.f. 16-11-1988).]
