Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Entire Act] Union of India - Section Section 4 in The Provisional Collection of Taxes Act, 1931 4. Subs. by Act 45 of 1964, s. 2, for "sixtieth day" (w.e.f. 1-2-1965).
