Section 140 in Reductions and Remissions (Andhra Pradesh)
140.
Reduced Stamp Duty from 8% to 7% payable in Municipal Corporation areas under clause(a) of Article 47-A of Schedule 1-A of the Indian Stamp Act, 1899, with effect from 01-07-2005. [vide G.O.Ms.No.1126, Rev. (Regn.) Dept., Dated 13.6.2005].
