Madhya Pradesh High Court
Vikash Bhadoria vs The State Bank Of India (Racpc Branch) ... on 18 May, 2018
THE HIGH COURT OF MADHYA PRADESH WP-6814-2016 (VIKASH BHADORIA Vs THE STATE BANK OF INDIA (RACPC BRANCH) THR) 18 Gwalior, Dated : 18-05-2018 None for the petitioner. Case is adjourned.
(VIVEK AGARWAL) sh JUDGE e ad SP Pr a hy Digitally signed by SANJEEV KUMAR PHANSE Date: 2018.05.18 17:28:46 ad +05'30' M of rt ou C h ig H