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Delhi High Court - Orders

Tavleen Hasija vs Tarun Hasija on 8 December, 2020

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~21
                                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +      CONT.CAS(C) 440/2020
                                             TAVLEEN HASIJA                                     ..... Petitioner
                                                                    Through     None.
                                                                    versus
                                             TARUN HASIJA                                               ..... Respondent
                                                                    Through     None.
                                             CORAM:
                                             HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                           ORDER

% 08.12.2020 CONT.CAS(C) 440/2020

1. Request for virtual hearing has been received on behalf of parties over e-mail of the Court Master. Learned counsel for the parties have also requested that parties be referred to mediation.

2. Accordingly, parties are referred to Delhi High Court Mediation & Conciliation Centre.

3. Parties shall appear before Mediation Centre through video conferencing on 15.12.2020 at 3 pm.

4. List before the Court for reporting settlement, if any, on 15.02.2021.

5. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.

SANJEEV SACHDEVA, J DECEMBER 8, 2020/st Signature Not Verified Digitally Signed By:KUNAL MAGGU Signing Date:08.12.2020 17:00:03 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.