Delhi High Court - Orders
Tavleen Hasija vs Tarun Hasija on 8 December, 2020
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 440/2020
TAVLEEN HASIJA ..... Petitioner
Through None.
versus
TARUN HASIJA ..... Respondent
Through None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 08.12.2020 CONT.CAS(C) 440/2020
1. Request for virtual hearing has been received on behalf of parties over e-mail of the Court Master. Learned counsel for the parties have also requested that parties be referred to mediation.
2. Accordingly, parties are referred to Delhi High Court Mediation & Conciliation Centre.
3. Parties shall appear before Mediation Centre through video conferencing on 15.12.2020 at 3 pm.
4. List before the Court for reporting settlement, if any, on 15.02.2021.
5. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J DECEMBER 8, 2020/st Signature Not Verified Digitally Signed By:KUNAL MAGGU Signing Date:08.12.2020 17:00:03 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.