Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(6) in West Bengal Co-operative Societies Rules, 2011

(6)A member shall cease to be a delegate, if he —
(a)ceases to be a member of the society or of the affiliated society, or
(b)resigns his office as a delegate or expires; or
(c)where the member society withdraws from the membership of the Co-operative society to which the delegate has been sent.