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Himachal Pradesh High Court

Alok Kumar Sharma vs . Cskhpkv & Anr. on 7 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Alok Kumar Sharma vs. CSKHPKV & Anr.

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CWP No. 905 of 2022 07.03.2022 Present: Mr. Dilip Sharma, Senior Advocate with Mr. Manish Sharma, Advocate for the petitioner.

Mr. Pravesh Negi, Advocate, vice counsel for the respondents.

Notice. Mr. Pravesh Negi, Advocate, appears and waives service of notice on behalf of respondents. Reply be filed within four weeks. List on 11th April, 2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 7th March, 2022 (himani/raman) ::: Downloaded on - 07/03/2022 20:17:42 :::CIS