Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(19) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(19)"Schedule Flats" means Hats declared as such by the Garo Hills District Council;