Bombay High Court
Sou. Shilpatai Shivajirao Patil vs Smt. Shantabai Mahadeo Mohite And Ors on 20 February, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-40
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 325 OF 2022
Sou. Shilpatai Shivajirao Patil ....APPELLANT
V/S
Smt. Shantabai Mahadeo Mohite And Ors ....RESPONDENT
WITH INTERIM APPLICATION NO. 2323 OF 2022 In Second Appeal 325 OF 2022 Sou. Shilpatai Shivajirao Patil ....PETITIONER V/S Smt. Shantabai Mahadeo Mohite And Ors ....RESPONDENT Mr. Akshay Kulkarni i/by Mr. Ashutosh M. Kulkarni for Appellant.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 20th February, 2023 P.C. :
At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 13/03/2023. Ad-interim order, if any, to continue till then.
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