Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Bombay High Court

Sou. Shilpatai Shivajirao Patil vs Smt. Shantabai Mahadeo Mohite And Ors on 20 February, 2023

Author: Madhav

Bench: Madhav

                                                                                 Board Sr.No.:-40

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                SECOND APPEAL NO. 325 OF 2022

 Sou. Shilpatai Shivajirao Patil                          ....APPELLANT
             V/S
 Smt. Shantabai Mahadeo Mohite And Ors                  ....RESPONDENT

WITH INTERIM APPLICATION NO. 2323 OF 2022 In Second Appeal 325 OF 2022 Sou. Shilpatai Shivajirao Patil ....PETITIONER V/S Smt. Shantabai Mahadeo Mohite And Ors ....RESPONDENT Mr. Akshay Kulkarni i/by Mr. Ashutosh M. Kulkarni for Appellant.

CORAM : HON'BLE SHRI JUSTICE MADHAV J.

JAMDAR J DATE : 20th February, 2023 P.C. :

At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 13/03/2023. Ad-interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 20/02/2023 ::: Downloaded on - 21/02/2023 22:40:22 :::