Section 6(2)(d) in The Manipur Highways Act, 1979

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State of Manipur - Subsection

Section 6(2)(d) in The Manipur Highways Act, 1979

(d)the construction or reconstruction of the roadway including its widening, levelling surfacing, bridging, sewering, draining water supply and street lighting arrangements and planting of road side trees,

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State of Manipur - Subsection

Section 6(2)(d) in The Manipur Highways Act, 1979