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[Cites 0, Cited by 0] [Section 180(1)] [Section 180] [Entire Act]

State of Telangana - Subsection

Section 180(1)(iv) in Telangana Panchayat Raj Act, 2018

(iv)any newspaper in which any advertisement relating to the affairs of any of the aforesaid Gram Panchayat, Mandal Praja Parishad or Zilla Praja Parishad is inserted.