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[Cites 0, Cited by 0] [Section 406(1)] [Section 406] [Entire Act]

State of Chattisgarh - Subsection

Section 406(1)(a) in The Chhattisgarh Municipal Corporation Act, 1956

(a)the Municipal Law [x x x] or any other Act dealing with local self-government, as the case may be, if in force in such area shall be deemed to be repealed therein; and