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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(1)(d) in The Inland Vessels Act, 2021

(d)in the case of a person holding any designation as provided by the certificate of competency or certificate of service, is or has become, in the opinion of the State Government, unfit to act in such designation, as the case may be.