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Rajasthan High Court - Jodhpur

Surendra Kumar Chawla vs State Of Rajasthan on 16 August, 2018

Author: P.K. Lohra

Bench: P.K. Lohra

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                          S.B. Civil Writ No. 12164/2018

                                    Surendra Kumar Chawla
                                                                                             ----Petitioner
                                                                     Versus
                                    State Of Rajasthan
                                                                                           ----Respondent


                                   For Petitioner(s)           :   None present




                                                     HON'BLE MR. JUSTICE P.K. LOHRA

Order 16/08/2018 Issue notice, returnable within four weeks.

(P.K. LOHRA),J Anil Kumar Choudhary/163 Powered by TCPDF (www.tcpdf.org)