Rajasthan High Court - Jodhpur
Surendra Kumar Chawla vs State Of Rajasthan on 16 August, 2018
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 12164/2018
Surendra Kumar Chawla
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : None present
HON'BLE MR. JUSTICE P.K. LOHRA
Order 16/08/2018 Issue notice, returnable within four weeks.
(P.K. LOHRA),J Anil Kumar Choudhary/163 Powered by TCPDF (www.tcpdf.org)