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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Jharkhand - Subsection

Section 72(10) in Jharkhand Co-operative Societies Rules, 2008

(10)Creditors on whom notice has been issued under sub-rule(1) of rule 72, may remain present at the meeting and may with the permission of the Chairman take part in the discussion but shall not be entitled to vote.