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Madhya Pradesh High Court

Sanjay Shriwas vs M.P.Paschim Kshetra Vidyut Vitaran ... on 8 January, 2018

                                        1


 Matters notified on the Board dated 08.01.2018
08.01.2018
                        Common Order

S. No. as per Case No. cause list

8. RP No.1320/2017

16. ITA No.143/2016

17. ITA No.144/2016

18. ITA No.145/2016

19. ITA No.146/2016

20. ITA No.169/2016

21. ITA No.02/2017 21.1 ITA No.03/2017 21.2 ITA No.06/2017 21.3 ITA No.07/2017 21.4 ITA No.08/2017 21.5 ITA No.09/2017 21.6 ITA No.11/2017 21.7 ITA No.12/2017 21.8 ITA No.13/2017 21.9 ITA No.14/2017 21.10 ITA No.15/2017 21.11 ITA No.16/2017 21.12 ITA No.17/2017 21.13 ITA No.18/2017 21.14 ITA No.19/2017 21.15 ITA No.20/2017 21.16 ITA No.21/2017 21.17 ITA No.22/2017 21.18 ITA No.23/2017 21.19 ITA No.24/2017 21.20 ITA No.25/2017 21.21 ITA No.26/2017 21.22 ITA No.27/2017 21.23 ITA No.28/2017 21.24 ITA No.29/2017 21.25 ITA No.30/2017 21.26 ITA No.31/2017 21.27 ITA No.32/2017 22. ITA No.69/2017 27. PW No.18622/2017 30. MCRC No.3071/2017 31. CEA No.32/2016 32. WP No.4827/2016 32.1 WP No.4828/2016 33. WP No.5084/2016 34. WP No.7713/2016 35. CEA No.14/2017 2 37. WP No.174/2017 38. WP No.176/2017 39. WP No.178/2017 40. WP No.180/2017 41. WP No.183/2017 42. WP No.224/2017 43. WP No.225/2017 44. WP No.229/2017 45. WP No.231/2017 46. CONC No.443/2017 47. WP No.1393/2017 48. WP No.3203/2017 49. WP No.3236/2017 50. WP No.3754/2017 51. WP No.5372/2017 52. WP No.6129/2017 53. WP No.16172/2017 63. CEA No.56/2017 64. FA No.341/2017 66. FA No.407/2017 67. WA No.1056/2017 68. RP No.1115/2017 69. CRA No.1352/2017 70. MCRC No.2174/2017 71. MCRC No.3459/2017 Due to call made by the Madhya Pradesh State Bar Council, the advocates are abstaining from Court work, and therefore, we adjourn the case.

List the matter after two weeks. Interim relief, if any, to continue in the concerned case till the next date of hearing.



                                                                   (P.K. Jaiswal)                          (Virendra Singh)
                                                                      Judge                                     Judge
rcp




                   Digitally signed by Ramesh Chandra Pithwe

  Ramesh

DN: c=IN, o=High Court of Madhya Pradesh, ou=Administration, postalCode=452001, st=Madhya Pradesh, Chandra Pithwe 2.5.4.20=5657c7dcce52095b400cf9f273e8b1cd636 bdbf86f330909bb87923adec1e27a, cn=Ramesh Chandra Pithwe Date: 2018.01.11 14:24:00 +05'30'