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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(c) in The Foreign Marriage Rules, 1970

(c)by publishing it in a newspaper having circulation,--
(i)in the State or States in India to which the parties or, as the case may be, the Indian party, to the marriage belong or belongs; and
(ii)in the country or countries in which the parties are ordinarily resident.