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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(2) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(2)All provisions for and in relation to the. Market Committee made under this Act shall mutatis mutandis apply to the Market Committee established for "Special Commodity Market Yard". .