Bombay High Court
Satling Gangadhar Bagal vs Abarao Dnyanoba Sanap And Ors on 5 October, 2021
Author: R.G. Avachat
Bench: R.G. Avachat
spare copy.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
922 FIRST APPEAL NO.343 OF 2020
AND
923 FIRST APPEAL NO.1560 OF 2020
WITH FA/1564/2020 WITH FA/1561/2020
WITH FA/1562/2020 WITH FA/1563/2020
AND
924 FIRST APPEAL NO.1580 OF 2020
WITH FA/1581/2020 WITH FA/1582/2020
AND
925 FIRST APPEAL NO.1653 OF 2020
WITH CA/1765/2019 IN FA/1653/2020
WITH
CA/11529/2019 IN FA/1886/2017 WITH FA/1886/2017
AND
926 FIRST APPEAL NO.1775 OF 2020
AND
927 FIRST APPEAL NO.1838 OF 2020
AND
928 FIRST APPEAL NO.1849 OF 2020
AND
929 FIRST APPEAL NO.2065 OF 2020
AND
930 CIVIL APPLICATION NO.99 OF 2010
IN FA/115/1997 WITH CA/98/2010 IN FA/115/1997
WITH CA/10846/2006 IN RAST/9719/2006
AND
932 CIVIL APPLICATION NO.1385 OF 2020
IN FAST/4775/2019
AND
933 CIVIL APPLICATION NO.1502 OF 2020
IN FAST/31591/2019
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2 spare copy
AND
934 CIVIL APPLICATION NO.1507 OF 2020
IN FAST/14906/2013
AND
935 CIVIL APPLICATION NO.1546 OF 2020
IN FAST/28149/2019
AND
936 CIVIL APPLICATION NO.1600 OF 2020
IN FAST/14901/2013
AND
937 CIVIL APPLICATION NO.1673 OF 2020
IN FAST/20020/2019
AND
938 CIVIL APPLICATION NO.1677 OF 2020
IN FAST/20022/2019
WITH
CA/1674/2020 IN FAST/20598/2019 WITH
CA/1676/2020 IN FAST/20594/2019 WITH
CA/1675/2020 IN FAST/20591/2019
AND
939 CIVIL APPLICATION NO.1695 OF 2020
IN FAST/33735/2019
AND
940 CIVIL APPLICATION NO.1783 OF 2020
IN FAST/20017/2019
AND
941 CIVIL APPLICATION NO.1859 OF 2020
IN FAST/2519/2020
AND
942 CIVIL APPLICATION NO.1872 OF 2020
IN FAST/527/2020
AND
943 CIVIL APPLICATION NO.2195 OF 2020
IN FAST/30656/2018
AND
944 CIVIL APPLICATION NO.2295 OF 2020
IN FAST/2539/2020
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3 spare copy
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Counsel present
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CORAM : R.G. AVACHAT, J.
DATE : OCTOBER 05, 2021
ORDER :-
Spare copies be supplied within four weeks. If spare copies are supplied within four weeks, issue notice to respondents, returnable after six weeks thereafter.
[R.G. AVACHAT, J.] KBP ::: Uploaded on - 07/10/2021 ::: Downloaded on - 16/10/2021 09:15:53 :::