Neeloo Gupta & Ors vs The State Of Bihar & Ors on 10 September, 2009

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Patna High Court - Orders

Neeloo Gupta & Ors vs The State Of Bihar & Ors on 10 September, 2009

Author: Ramesh Kumar Datta

Bench: Ramesh Kumar Datta

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                           MJC No.2184 of 2008
                   NEELOO GUPTA @ NEERU GUPTA & ORS
                                  Versus
                         THE STATE OF BIHAR & ORS
                               -----------
5.   10.9.2009

No one appears for the petitioners.

The application is dismissed as not pressed.

(Ramesh Kumar Datta,J.) spal/