Section 25(2)(g) in THE COMMISSION FOR AIR QUALITY MANAGEMENT IN NATIONAL CAPITAL REGION AND ADJOINING AREAS ACT, 2021

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

(g)the manner of taking samples under clause (a) and the form of notice under sub-clause (i) of clause (c), of sub-section (4) of section 12;

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