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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1)(d) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020

(d)the powers and functions to be exercised and discharged by the President of the Institute under sub-section (3) of section 10;