Uttarakhand High Court
U.P.State Cooperative Federation ... vs Rajendra Singh & Others on 16 April, 2015
Author: K.M. Joseph
Bench: K.M. Joseph, V.K. Bist
SPA No.137 of 2015 Hon'ble K.M. Joseph, C.J.
Hon'ble V.K. Bist, J.
Mr. Lalit Samant, Advocate holding brief of Mr. Ashish Joshi, Advocate for the appellants.
Mrs. Beena Pande, Standing Counsel for the State of Uttar Pradesh.
Mr. P.C. Bisht, Standing Counsel for the State of Uttarakhand.
Mr. J.C. Belwal, Advocate for the respondent no.1 Ms. Soniya Chawla, Advocate holding brief of Mr. Paresh Tripathi, Advocate for the respondent no.3 As prayed, time upto 22.04.2015 is granted to the learned counsel for the appellants to cure the defects.
List this matter on 22.04.2015, if defects are removed.
(V.K. Bist, J.) (K.M. Joseph, C.J.) 16.04.2015 Arpan