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[Cites 0, Cited by 0] [Section 333(1)] [Section 333] [Entire Act]

State of Tamilnadu - Subsection

Section 333(1)(a) in The Madurai City Municipal Corporation Act, 1971

(a)any pool, ditch, tank, well, pond, bog, swamp, quarry, hold, drain, cesspool, pit, water-course, or any collection of water; or