Punjab-Haryana High Court
Punjab Urban Development Authority vs Karam Singh And Another on 28 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.3191 of 2005 (O&M)
Punjab Urban Development Authority
...... Appellant
Versus
Karam Singh and another
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Rajesh Chaudhary, Advocate for Mr. Sanjiv Pandey, Advocate, for the appellant. None for the land owner.
Mr. Yatinder Sharma, DAG, Punjab. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2269 of 2005, titled Baldev Singh Versus State of Punjab.
(RAJESH BINDAL) 28.10.2010 JUDGE sarita