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[Cites 0, Cited by 0] [Section 262(9)] [Section 262] [Entire Act]

Union of India - Subsection

Section 262(9)(a) in The Income Tax Act, 2025

(a)Every person entering into such transaction, as may be prescribed, shall quote his Permanent Account Number or Aadhaar number, in the documents pertaining to such transactions and also authenticate such Permanent Account Number or Aadhaar number, in the manner, as may be prescribed;