Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Bihar - Subsection Section 31(1) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017 (1)Under section 3 of the Act 2.5% of the population of street vendors of a ward/ zone will be accommodated as per the holding capacity.
