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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

NCT Delhi - Subsection

Section 32(1)(c) in Delhi Motor Vehicles Rules, 1993

(c)application for duplicate certificate of fitness shall be on plain paper given full particulars together with a fee of [one hundred fifty] [Substituted vide notification no. F. 19 (74)/Tpt/2000/Sectt./315 dated 23-08-2004.] only.