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Union of India - Section

Section 13 in The Airport Economic Regulatory Authority, Appellate Tribunal (Forms for Application and Appeal and Fee) Rules, 2010

13. Particulars of fee payable and details of bank draft in favour of Pay and Accounts Officer, Ministry of Civil Aviation, New Delhi.

In respect of the fee for appeal.Name of the Bank..................... Branch .............. Payable at Delhi. DD No ........................ Date ................................